Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(3) in Rajasthan Road Development Rules, 2002 (3)The ceiling of subsidy on subsidized BOT project shall be finalized by the Empowered Committee] [Substituted by Notification dated 23-2-2004 [24-2-2004].].
