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State of Rajasthan - Section

Section 5 in Rajasthan Road Development Rules, 2002

5. [ Empowered Committee. - (1) The tenders for Built, Operate and Transfer (BOT) works shall be finalized by the Empowered Committee constituted by the State Government.

(2)The selection of subsidized Built, Operate and Transfer Project (either fixed subsidy or variable subsisdy) shall be made by the Empowered Committee.
(3)The ceiling of subsidy on subsidized BOT project shall be finalized by the Empowered Committee] [Substituted by Notification dated 23-2-2004 [24-2-2004].].