Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act] State of Rajasthan - Subsection Section 21(5)(e) in Statutes of the Homoeopathy University, Jaipur, 2011 (e)to institute a system of periodic internal audit of accounts of the University and to facilitate such external audit, as may be required by President;