Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(5) in Statutes of the Homoeopathy University, Jaipur, 2011

(5)The Board of Management may require the Chief Finance and Accounts Officer to perform the following functions, namely :-
(a)to supervise and control the keeping of accounts and account records of the University and its associated bodies (if any) and in particular the University's Endowment Fund, General Fund and such other funds and may be required to be administered by the University;
(b)to prepare and submit to the President quarterly, half yearly and annual cashflow projections and status of accounts for these periods for the consideration of the Board of Management;
(c)to prepare and submit to the Board of Management, through the President, the annual budget and statement of accounts of the University;
(d)to examine ways and means to augment the finances of the University, and to rationalize expenditure, and submit proposals thereon to the President;
(e)to institute a system of periodic internal audit of accounts of the University and to facilitate such external audit, as may be required by President;
(f)to set up, in consultation with the President, a viable inventory mechanism for the property, and other physical assets of the University;
(g)to pass the bills of purchases after stock entry only with the verification of Registrar;
(h)to prepare and submit to the Board of Management, through the President, annual reports on the finances and accounts of the University; and
(i)to function under the general supervision and direction of the President, Chairperson and the Board of Management.
Chapter-4 Terms and Conditions of Service, Duties and Functions of Other Officers of the University