Section 50 in The Shree Somnath Sanskrit University Act, 2005
50. Affiliation.
(1)A college desirous to be affiliated with the University shall apply to the Registrar in such manner, in such form and with such fees as may be prescribed.(2)Such college shall satisfy the Executive Council and Academic Council the need for establishments of a college with the University, management of the Governing body, strength and qualifications of the teaching staff, courses of the instruction, teaching and training to be undertaken by the college, the infrastructure facility such as building, library, laboratory, the financial resources, recruitment of teaching staff, college principal and such other matters as may be prescribed, for the purposes of affiliation.(3)The Executive Council after making such inquiry as it thinks fit, records its views in consultation with the Academic Council and may grant or refuse the affiliation.Where the application or any part thereof is refused, grounds for such refusal shall be stated.
