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State of Rajasthan - Section

Section 8 in The Rajasthan Minor Irrigation Works Rules, 1956

8. Publication of notice under section 11 and particulars of draft scheme to be published.

(1)The notice under section 11 shall be published in the manner provided in Rule 6.
(2)The notice under, section 11 shall be in Form B appended to these rules and shall contain the following particulars of the scheme namely; the category of scheme as mentioned in rule 3, the Khasra numbers of the land in which work would be situated, the Khasra numbers of the land to be acquired for the work and the estimated cost of the work.