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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in The Rajasthan Minor Irrigation Works Rules, 1956

(2)The notice under, section 11 shall be in Form B appended to these rules and shall contain the following particulars of the scheme namely; the category of scheme as mentioned in rule 3, the Khasra numbers of the land in which work would be situated, the Khasra numbers of the land to be acquired for the work and the estimated cost of the work.