Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Tamilnadu - Subsection Section 32(5) in Tamil Nadu Co-operative Societies Rules, 1988 (5)Any person interested in the lands being pooled and cultivated by the society or by the members of the society may be admitted as an associate member in a farming society.
