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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Nagaland - Subsection

Section 32(4) in The Global Open University (Nagaland) Act, 2006

(4)A report on the working of the University during the previous year, the statement of receipts and expenditure, the balance-sheet the audit report and other such data shall be placed before the Annual Meeting of the General Council.