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State of Chattisgarh - Section

Section 3 in The Chhattisgarh Public Services (Promotion) Rules, 2003

3. Scope and application.

- Without prejudice to the generality of the provisions contained in the Chhattisgarh Civil Services (General Conditions of Service) Rules, 1961 and notwithstanding anything contained in any Service Rules, these rules shall apply to the establishment as defined in these rules.