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Union of India - Section

Section 10 in Damodar Valley Corporation Act, 1948

10. Appointment of Advisory Committee.-

Subject to any rules made under section 59 the Corporation may from time to time appoint one or more Advisory Committees for the purpose of securing the efficient discharge of the functions of the Corporation, and in particular for the purpose of securing that those functions are exercised with due regard to the circumstances and requirements of particular local areas.