Section 261 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005
261. Power, duties and function of Board.
- The Board will be responsible for the following duties-(a)All matters connected with the administration of the fund;(b)Laying down policies for the deposits of amount of the fund;(c)Submission of annual budget to Government for sanction;(d)Submission of annual report to Government on the activities of the Board;(e)Proper maintenance of accounts;(f)Annual audit of accounts of the Board in accordance with the provisions of the Act;(g)Collection of contribution of fund and other charges;(h)Launching of prosecutions for and on behalf of the Board;(i)Speedy settlement of claims and sanction of advanced and other benefits;(j)Proper and timely recovery of any amount due to the Board;(k)The Board shall furnish information to Government on such matters as the Government may refer to it, from time to time.
