Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 261] [Entire Act] State of Bihar - Subsection Section 261(k) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005 (k)The Board shall furnish information to Government on such matters as the Government may refer to it, from time to time.