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[Cites 0, Cited by 0] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(1) in The National Capital Region Planning Board Rules, 1985

(1)
(a)The draft of the Regional Plan has been prepared; and
(b)A copy thereof will be available for inspection in the office of the national Capital Region Planning Board situated at ........................... on all working days from 11 A.M. to 3 P.M. till the date mentioned in para 3 hereinafter.