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[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(1)(b) in The National Capital Region Planning Board Rules, 1985

(b)A copy thereof will be available for inspection in the office of the national Capital Region Planning Board situated at ........................... on all working days from 11 A.M. to 3 P.M. till the date mentioned in para 3 hereinafter.