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[Cites 0, Cited by 4] [Section 172(1)] [Section 172] [Entire Act]

State of Andhra Pradesh - Subsection

Section 172(1)(iii) in Andhra Pradesh Panchayat Raj Act, 1994

(iii)Central and State aid and aid received from the All India bodies and institutions for the development of cottage and village industries, khadi, silk, coir, handicrafts and the like;