Himachal Pradesh High Court
M/S Sbs vs . Excise & Taxation Commissioner on 24 November, 2022
Bench: Sabina, Sushil Kukreja
M/s SBS Vs. Excise & Taxation Commissioner and another Civil Revision No.43 of 2017 .
24.11.2022 Present: Mr. Mohit Sharma, Advocate on behalf of Mr. Suneet Goel, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State.
Learned counsel for the petitioner requests for an adjournment.
As requests, list after three weeks.
( Sabina ) Judge ( Sushil Kukreja ) November 24, 2022 (KS) Judge ::: Downloaded on - 24/11/2022 20:36:43 :::CIS