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Himachal Pradesh High Court

M/S Sbs vs . Excise & Taxation Commissioner on 24 November, 2022

Bench: Sabina, Sushil Kukreja

M/s SBS Vs. Excise & Taxation Commissioner and another Civil Revision No.43 of 2017 .

24.11.2022 Present: Mr. Mohit Sharma, Advocate on behalf of Mr. Suneet Goel, Advocate, for the petitioner.

Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State.

Learned counsel for the petitioner requests for an adjournment.

As requests, list after three weeks.

( Sabina ) Judge ( Sushil Kukreja ) November 24, 2022 (KS) Judge ::: Downloaded on - 24/11/2022 20:36:43 :::CIS