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[Cites 0, Cited by 0] [Section 150] [Entire Act]

State of Tamilnadu - Subsection

Section 150(4) in Tamil Nadu Co-operative Societies Rules, 1988

(4)The Recruitment Bureau for the State shall recruit the paid officers or servants in the category of Junior Assistant and above in respect of all categories of societies, other than the Staff and Students Stores (Co-operative Stores).