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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(54) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(54)"garage private" means an accessory building designed or used for the storage of motor driven vehicles owned or used by the occupants of the building to which it is necessary;