Madhya Pradesh High Court
Vishndas Parwani vs The State Of Madhya Pradesh on 21 November, 2019
Author: Jagdish Prasad Gupta
Bench: Jagdish Prasad Gupta
1 MCRC-25063-2019 The High Court Of Madhya Pradesh MCRC-25063-2019 (VISHNDAS PARWANI Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 21-11-2019 As prayed by the applicant, list after two weeks.
(J. P. GUPTA) JUDGE JP Digitally signed by JITENDRA KUMAR PAROUHA Date: 27/11/2019 10:12:42