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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in Establishment of New Medical College, Opening of New or Higher Course of Study or Training and Increase of Admission Capacity by a Medical College Regulations, 2019

(1)Any person intending to establish a medical college shall submit the application online in Form-1 as amended from time to time along with non-refundable application fee.