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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Terrorist Squad) Rules, 2011

(1)Selection shall be made by the Committee after an interview having regard to the:-
(a)educational qualifications, preference will be given to those who possess Computer skills;
(b)Personality including physical fitness and character;
(c)Tact, intelligence and energy;
(d)Integrity;
(e)Previous record of Service; and
(f)Operational experience.