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State of Rajasthan - Section

Section 11 in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Terrorist Squad) Rules, 2011

11. Criteria for Selection.

(1)Selection shall be made by the Committee after an interview having regard to the:-
(a)educational qualifications, preference will be given to those who possess Computer skills;
(b)Personality including physical fitness and character;
(c)Tact, intelligence and energy;
(d)Integrity;
(e)Previous record of Service; and
(f)Operational experience.
(2)No person, whose Annual Performance Appraisal Report grading is below "Good" in any of the preceding three years or whose 'integrity certificate' has been withheld or who is suffering from serious ailment shall be considered for appointment.