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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Kala Verma vs . Hrtc on 27 September, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Kala Verma vs. HRTC .

CWP No. 6139/2022

27.9.2022 Present: Mr. Deepak Sharma, Advocate, proxy counsel for the petitioner.

Mr. Vikas Rajput, Advocate, for the respondent.

Leaving all questions of law open, admit.

(Tarlok Singh Chauhan) r Judge (Virender Singh) Judge 27.9.2022 (pankaj) ::: Downloaded on - 27/09/2022 20:06:38 :::CIS