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[Cites 0, Cited by 0] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(72) in The Railway Protection Force Rules, 1987

72.1Applications from eligible candidates for appearing in the limited departmentalcompetition to the rank of Head Constable and Assistant Sub-Inspector shall beinvited thirty days in advance of the proposed date of holding the said competition.