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Union of India - Section

Section 72 in The Railway Protection Force Rules, 1987

72. Guidelines for holding limited departmental competition.

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72.1Applications from eligible candidates for appearing in the limited departmentalcompetition to the rank of Head Constable and Assistant Sub-Inspector shall beinvited thirty days in advance of the proposed date of holding the said competition.
72.2The procedure for holding the said competition shall be the same as provided inrules 70 and 71 except sub-rule (3) of the said rules.
72.3A panel shall be drawn from amongst the candidates securing sixty percentmarks or more in the order or merit.[***] [ Rule 73 omitted by G.S.R. 229, dated 15-7-1999 (w.e.f. 24-7-1999).]