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[Cites 0, Cited by 0] [Section 166] [Entire Act]

Union of India - Subsection

Section 166(3) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(3)During conduct of marine operations, the necessary actions shall be taken in such a manner that the probability of situations of hazard and accident is avoided and those who take part in the operations, are not injured.