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Union of India - Section

Section 166 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

166. Anchoring, mooring and positioning .-(1) Floating facilities shall have systems to enable them to maintain their position at all times and, if necessary, be able to move away from the position in the event of a situation of hazard and accident.

(2)Dynamic positioning systems shall be designed in such a manner that the position can be maintained in the event of defined failures and damage to the system and in case of accidents.
(3)During conduct of marine operations, the necessary actions shall be taken in such a manner that the probability of situations of hazard and accident is avoided and those who take part in the operations, are not injured.
(4)Requirements shall be set to maintaining position in respect of vessels and facilities during implementation of such operations, and criteria shall be set for start up and suspension of activities.