Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Odisha - Subsection Section 63(1) in Grama Panchayats Rules, 1968 (1)The Grama Panchayat may by order published at such places as it may think fit, set apart for the supply of water to the public for domestic purposes any public tank, well, stream or water-course.
