(1)The Grama Panchayat may by order published at such places as it may think fit, set apart for the supply of water to the public for domestic purposes any public tank, well, stream or water-course.(2)The Grama Panchayat may by order, published at such places as it may think fit, prohibit bathing, washing of clothes and animals or other acts calculated to pollute the water of any public tank, well, stream or watercourse, set apart for domestic purposes under Sub-rule (1) above.
