Himachal Pradesh High Court
Swarno Devi vs . State Of Hp & Ors. on 28 July, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Swarno Devi Vs. State of HP & Ors.
CWP No.4435 of 2020 .
28.07.2023 Present: Mr. Adarsh K. Vashista, Advocate, for the petitioner.
Mr. Y.P.S.Dhaulta and Mr. Varun Chandel, Additional Advocates General with Ms. Seema Sharma, Deputy Advocate General, for respondents No. 1 to 4.
Ms. Kamlesh Kumari, Advocate, for respondent No.6.
At the request of learned counsel for respondent No.6, three weeks' time, by way of indulgence, is granted to file reply.
Record of the case be also produced be by respondents No.1 to 4 on the next date of hearing.
List the matter on 25.08.2023.
Jyotsna Rewal Dua Judge July 28, 2023 (R.Atal) ::: Downloaded on - 28/07/2023 21:05:12 :::CIS