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State of Uttar Pradesh - Section

Section 420 in Rules under the United Provinces Excise Act, 1910

420. Import of country spirit.

- Country spirit may be imported only-
(a)with the permission of the Excise Commissioner,
(b)under a bond for payment of duty in Uttar Pradesh, and
(c)by person to whom an exclusive privilege for the supply of such spirit has been granted under Section 24 of the United Provinces Excise Act.