Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 420] [Entire Act] State of Uttar Pradesh - Subsection Section 420(c) in Rules under the United Provinces Excise Act, 1910 (c)by person to whom an exclusive privilege for the supply of such spirit has been granted under Section 24 of the United Provinces Excise Act.