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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Telangana - Subsection

Section 1(3) in Telangana Societies Registration Act, 2001

(3)It shall come into force on such date as the Government may, by notification, in the [Telangana] [Substituted by G.O.Ms.No.20, Revenue (Regn - II) Department, dated 18.08.2014.] Gazette, appoint.