Section 1 in Telangana Societies Registration Act, 2001
1. Short title, extent and commencement.
(1)This Act may be called the [Telangana] [Substituted by G.O.Ms.No.20, Revenue (Regn - II) Department, dated 18.08.2014.] Societies Registration Act, 2001.(2)It extends to the whole of the State of [Telangana] [Substituted by G.O.Ms.No.20, Revenue (Regn - II) Department, dated 18.08.2014.].(3)It shall come into force on such date as the Government may, by notification, in the [Telangana] [Substituted by G.O.Ms.No.20, Revenue (Regn - II) Department, dated 18.08.2014.] Gazette, appoint.
