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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(a) in Rules for the Departmental Examination of the Assistant Controllers of Accounts and Deputy Controllers of Accounts Finance (Audit) Department, 1963

(a)A Deputy Controller of Accounts shall be required to pass by both lower and higher standard and an Assistant Controller of Accounts by lower standard only.