Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 5 in Rules for the Departmental Examination of the Assistant Controllers of Accounts and Deputy Controllers of Accounts Finance (Audit) Department, 1963

5. Liability of officers to pass the Departmental Examination.

- Every officer shall be required to pass the Departmental Examination before confirmation. The subject and standards of examination are detailed below :-
(a)A Deputy Controller of Accounts shall be required to pass by both lower and higher standard and an Assistant Controller of Accounts by lower standard only.
(b)No Assistant Controller of Accounts will be eligible for promotion to the post of Deputy Controller of Accounts until he has passed the Departmental Examination in all subjects by higher standard.