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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Rajasthan - Subsection

Section 80(1)(h) in Rajasthan Transparency in Public Procurement Rules, 2013

(h)treat all bidders in a fair and equitable manner in line with the principle of fairness, integrity and transparency in the procurement process;