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State of Madhya Pradesh - Section

Section 10 in The M.P. Water (Prevention and Control of Pollution) Rules, 1975

10. Recruitment of staff.

(1)Recruitment to all posts under the Board shall be made ;-
(a)by direct recruitment; or
(b)by promotion; or
(c)by re-employment of retired Government servants whenever found necessary.
(2)Recruitment to all posts under the Board shall ordinarily be made subject to fulfilment of such standards as may be laid down for posts of corresponding status under the State Government from time to time.