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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1) in The M.P. Water (Prevention and Control of Pollution) Rules, 1975

(1)Recruitment to all posts under the Board shall be made ;-
(a)by direct recruitment; or
(b)by promotion; or
(c)by re-employment of retired Government servants whenever found necessary.