Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 10 in Jharkhand Child Development Non-Gazetted Personnel Recruitment and Service Conditions Rules, 2006 10. Confirmation. - Confirmation shall be subject to extant Government rules in this regard.
