Himachal Pradesh High Court
Arjun Singh vs . Rajindra Kumari & Ors A/W on 21 July, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Arjun Singh Vs. Rajindra Kumari & ors a/w connected matters .
RFA No. 103 of 2002 with CO No. 167 of 2002 in RFP No. 417 of 2001 and CO No. 281 of 2003 in RFA No. 404 of 2001.
21.7.2023 Present: Mr. Diwan Negi,Advocate, vice Ms. Rachana Kuthiala, Advocate, for the appellant in RFA No. 103/2002 and for respondent No.2/cross objector in CO No. 167/2002 in RFA No. 417/2001 and CO No. 281/2003 in RFA No. 404/2001.
r to Mr. Pushpender Jaswal, Additional Advocate General, for the respondents-State.
Ms. Devyani Sharma, Sr. Advocate, with Ms. Basant Pal Thakur, Advocate, for respondent No.6 in RFA No.103/2002 and for respondent No.2 in 3 in RFA No. 417 and 404 of 2001.
On the joint request of learned counsel for the parties, matters are adjourned in terms of order passed on previous date.
List on 5.9.2023.
(Vivek Singh Thakur) Judge 21st July, 2023 (Guleria) ::: Downloaded on - 22/07/2023 20:40:26 :::CIS