Himachal Pradesh High Court
Arjun Singh vs . Rajindra Kumari & Ors. A/W on 16 December, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Arjun Singh vs. Rajindra Kumari & Ors. a/w connected matters.
RFA No. 103 of 2002 with CO .
No. 167 of 2002 in RFA No. 417 of 2001, CO No. 281 of 2003 in RFA No. 404 of 2001.
16.12.2022. Present: Mr. Diwan Singh Negi, Advocate vice Ms. Vandana Kuthiala, Advocate, for the appellant, in RFA No. 103 of 2022.
None for the appellants/cross-objectors in CO Nos.
167 of 2002 and 281 of 2003.
Mr. Diwan Singh Negi, Advocate vice Ms. Vandana Kuthiala, Advocate, for the respondents in CO Nos.
167 of 2002 and 281 of 2003.
List on 23.12.2022, as prayed for.
(Tarlok Singh Chauhan) Judge 16th December, 2022.
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