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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Mizoram - Subsection

Section 11(2) in Mizoram (Finance and Accounts Service) Rules, 1991

(2)A departmental examination for selection to Junior Grade of the service shall be held by the Commission/Board at such intervals as the Governor may, in consultation with the Commission/Board where so necessary determine from time to time.