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State of Mizoram - Section

Section 11 in Mizoram (Finance and Accounts Service) Rules, 1991

11. Recruitment by selection.

(1)Save as provided in Rules 6 and 14, appointment to the service against 75% of the substantive vacancies in the Junior Grade which may occur from time to time in the authorised permanent strength of the service shall be made through a departmental examination in the manner specified herein below.
(2)A departmental examination for selection to Junior Grade of the service shall be held by the Commission/Board at such intervals as the Governor may, in consultation with the Commission/Board where so necessary determine from time to time.
(3)The Commission/ Board shall prepare a list of successful candidates who appeared in the examination, in order of merit and send to the Government.
(4)The examination shall be in accordance with the rules and syllabus as per Schedule III-B of the rules.