Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Punjab - Subsection Section 28(b) in The Punjab Livestock and Birds Diseases Act, 1948 (b)holds or promotes or takes part in any market, fair, exhibition or other concentration of [livestock or birds] in contravention of a notification issued under section 10;
