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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(i) in Bihar State Housing Board (Management and Disposal of Housing Estates) Regulation, 1983

(i)These Regulations may be called the [Bihar State Housing Board (Management and Disposal of Housing Estates) Regulation, 1982] [It appears to be a clerical error; should have been 1983 in view of Title]].