Section 1 in Bihar State Housing Board (Management and Disposal of Housing Estates) Regulation, 1983
1.
(i)These Regulations may be called the [Bihar State Housing Board (Management and Disposal of Housing Estates) Regulation, 1982] [It appears to be a clerical error; should have been 1983 in view of Title]].(ii)These Regulations shall apply to those schemes in which built up properties or housing sites are to be disposed of by sale or hire purchase.(iii)These Regulations shall come into force from the date of notification in the Official Gazette.
