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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(d) in Rajasthan Tourist Assistance Force Regulations, 2013

(d)TAF personnel of all the ranks, whether drawn from State Police or engaged out of Ex-Serviceman shall obey the directions of the Deputy Director (TAF) and they shall be subject to his command. All matters concerning TAF shall be reported to the Deputy Director (TAF) through the senior most TAF personnel posted/ deployed at a tourist destination in the State.