Section 4 in Rajasthan Tourist Assistance Force Regulations, 2013
4. Supervision and control.
(1)Subject to the overall superintendence and control of Commissioner, Department of Tourism, Government of Rajasthan, the TAF in the State shall work under the superintendence and control of the Deputy Director (TAF).(2)(a)The TAF personnel shall abide by the directions given by the immediate superior to him at the tourist destination where they are deployed by the Deputy Director (TAF). The hierarchy of the TAF personnel at a tourist destination shall be as follows:-(b)In the case of the Police personnel, deployed/posted as TAF, the Police Constable will work under the Head Constable. The Constable and Head Constable, both will work under the Sub-Inspector and obey his commend.(c)In the case of Ex-Serviceman deployed/engaged/posted as TAF personnel, the TAF personnel at the lowest ladder will work under the Supervisor and the Supervisor will work under the Coordinator.(d)TAF personnel of all the ranks, whether drawn from State Police or engaged out of Ex-Serviceman shall obey the directions of the Deputy Director (TAF) and they shall be subject to his command. All matters concerning TAF shall be reported to the Deputy Director (TAF) through the senior most TAF personnel posted/ deployed at a tourist destination in the State.
